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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Punjab - Subsection

Section 165(3) in Punjab Jail Manual, 1996

(3)to keep all poisons under lock and key and retain the key in this possession, be responsible that such poisons are properly labelled and kept separate from other drugs and not allow any convict attendant to handle any poison or vessel containing poison.