Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Haryana - Subsection

Section 65(1)(h) in Haryana Panchayati Raj Election Rules, 1994

(h)it has been marked by an equipment and in the manner other than the equipment and the manner prescribed for that purpose :