Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 119 in The General Rules (Civil), 1986 119. Process - servers to be properly dressed. - It shall be the duty of the Nazir incharge to see that the process sewers are in uniform and wear their badges, belts and satchels.
