Delhi High Court - Orders
Sumitomo Chemical India Limited ... vs Competition Commission Of India on 22 September, 2022
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~23 & 24.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11343/2019 & CM APPL. 46741/2019
SUMITOMO CHEMICAL INDIA LIMITED (FORMERLY
KNOWN AS EXCEL CROP CARE LIMITED ..... Petitioner
Through: Ms. Anu Monga, Mr. Rahul Goel and
Mr. Paritosh Dhawan, Advocates.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Vedant Kapur, Advocate for
respondent No.1/ CCI.
+ W.P.(C) 11443/2019 & CM APPL. 47040/2019
UPL LTD ..... Petitioner
Through: Mr. Rahul Goel, Ms. Anu Monga, Mr.
Shobhit Sharma and Mr. M. P.
Srivignesh, Advocates.
versus
COMPETITION COMMISSION OF INDIA ..... Respondent
Through: Mr. Anirudh Bakhru, Mr. Ayush Puri,
Ms. Vasundhara Bakhru, Mr.
Tejaswini Chandrasekhar, Ms.
Umang Tyagi and Mr. Prateek Kumar
Jha, Advocates for respondent.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
Signature Not Verified
Digitaaly Signed
By:BHUPINDER SINGH
ROHELLA
Signing Date:27.09.2022
17:03:49
ORDER
% 22.09.2022 A reply has been filed by the Respondent No.1 in the matters. Let a copy of the same be handed over to the Learned Counsel for the Petitioners. Rejoinder, if any, be filed within one week.
List on 02.11.2022.
Interim order to continue.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J SEPTEMBER 22, 2022 aks Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:27.09.2022 17:03:49