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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(2)(a) in The Unit Trust Of India Act, 1963

(a)hold office for such term not exceeding five years as the [Development Bank] [Substituted by Act 52 of 1975, Section 52, for "Reserve Bank" (w.e.f. 16-2-1976)] may specify [and shall be eligible for re-appointment] [Inserted by Act 16 of 1975, Section 4 (with retrospective effect)];