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[Cites 0, Cited by 1] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(3) in The Maharashtra University of Health Sciences Act, 1998

(3)The management seeking permission to open a new college or institution of higher learning shall apply in the prescribed form to the Registrar of the University before the last day of October of the year preceding the year from which the permission s sought.