Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Rajasthan - Subsection Section 1(3) in The Rajasthan Prevention Of Mrityu Bhoj Act, 1960 (3)It shall come into force at once.This Act has came into force w.e.f. 10-2-1960 from the date of its publication the Rajasthan Raj-patra, Extraordinary, Part 4-A dated 10-2-1960.
