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Calcutta High Court

M/S. Berger Paints India Ltd. & Anr vs Deputy Comm. (Audit) on 11 February, 2014

Author: Arindam Sinha

Bench: Arindam Sinha

                              WP No. 924 of 2005
                       IN THE HIGH COURT AT CALCUTTA
                      CONSITUTIONAL WRIT JURISDICTION
                                ORIGINAL SIDE



                                          M/s. Berger Paints India Ltd. & Anr.
                                                                        Versus
                                  Deputy Comm. (Audit), Central Excise, Kol - II



Before:
The Hon'ble Justice Arindam Sinha
Date: 11th February 2014

                                                                   Appearance:
                                           Ms. Nilanjana Banerjee Pal, Advocate
                                                             for the petitioners
                                                  Ms. Shampa Sarkar, Advocate
                                                           for the respondent

The Court: Ms. Banerjee Pal appears on behalf of the writ petitioners and submits that her clients do not want to proceed with this matter any further. She hands up her letter of instruction dated 3rd February 2014 which may be kept on record.

The writ petition is, therefore, dismissed as not pressed.

(Arindam Sinha, J.) R. Bose AR(CR)