Calcutta High Court
M/S. Berger Paints India Ltd. & Anr vs Deputy Comm. (Audit) on 11 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
WP No. 924 of 2005
IN THE HIGH COURT AT CALCUTTA
CONSITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
M/s. Berger Paints India Ltd. & Anr.
Versus
Deputy Comm. (Audit), Central Excise, Kol - II
Before:
The Hon'ble Justice Arindam Sinha
Date: 11th February 2014
Appearance:
Ms. Nilanjana Banerjee Pal, Advocate
for the petitioners
Ms. Shampa Sarkar, Advocate
for the respondent
The Court: Ms. Banerjee Pal appears on behalf of the writ petitioners and submits that her clients do not want to proceed with this matter any further. She hands up her letter of instruction dated 3rd February 2014 which may be kept on record.
The writ petition is, therefore, dismissed as not pressed.
(Arindam Sinha, J.) R. Bose AR(CR)