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Karnataka High Court

Bindu Kumari vs Prakash Bhat K on 29 May, 2009

Author: B.Sreenivase Gowda

Bench: B.Sreenivase Gowda

IN THE HIGH 001.3121? (3);? 1<ARNATAKA A'x*%%%';3A:§T<f;;aLCAA§é'5§;.b DATED THIS THE 29th mm?

BEFQREW' THE HON"BLE§ MR. B's.£2g:EN i%%§zAksiE;%zsjzjwaa;VL' M.F.A. N0. 9475};[;2@Q5 (:v:v<::3 EETWEEN:

Bindu }{L:ma:i--, ' A Aged about 310 §%r:::;a;'sV _ D] 0 Bab1:,"3"é*._£:i&i1'1g of-1;"-}$Ifn;aL',_R«:%,I1j;1di, MangaiGrS'VTE§mV:k, . "
Minor' 1"é;:*;p1":=;4;ét;;eI1té§%;i" "by ' m0t}'1s:"r" 'mid Next Zfricz-:1_r1»:i Su:3.«:1:n"fi. ' _ _ MAPPELLANT' (By Sr: P.*§:§am,::1;3ls:aL1f, :%i:'ivg 3 %¢%A§a§, -R1! %%%%% ' _ Bhai; K, A 1'»'I}'ij.::31* in-'é1ge, S/cf: Eknantha Bmt, §§fa*:"I~I. N0. V/8, ~~5'ii'$,%11'::€ Dfivi Matha", Rumba}, A. Iiasargcd.
Thé Natienai insurantze fjimfrzpaiigf L'i:d., Branch Ofiicc, RB. 3330,39, High Lané Plaza, MG. Reaci, iiasargedg Rep. by its Branch Manager.
?_ES?i3IsI{_1':§.N'E'3 (E3; Sri A.M. V:=::r1kat€:3i1, Adm fear R 12 R 3. neticc dispensed with;
This MFA fihad under Sfiction 173(1) af against thii judgnent and award dated :2":'5. 12,'2l.'f1Q%§ "~,'§§1ss£:--r1' in MVC N0. 1065/0:2 by the 111 Add}. Member, MACT-IV, D.I{. Ma11gaiQr.é:,.__pa1f:1y Q¢a1}.£;n.s?iI1gAwVti3g V ciaim petitian for canzpensatian Efid sfxiiiirag :érL'1_af:1c§iii§;:1§, <:;f {t0:I1Pe1"1satio11 V;-rith i1}{EiI'€iS'€.. ' '~ " ». This appeal coniing 0&3. hé;"--:1:'i:1g.u the= Court, delivered the fiyafiowingz ' Thifi $§.p1"fi8i _iS b§,iA.ti1 t3'--.Cia£i11§;LaI'itgfC:i3_t:i1hanC51I1r:11t_sf C0fDp€;I1$§§§:'ti3:l£:..'::'.' . ' was Waiking tawards )9€ Ma}.a,I1§i 63:1 f;h€"1cfi'v._Sic,i_€'®Kf the mad and when she $31316 " «r;a31,":J.:ta,i10ri1i§g "'=":fi3.€}p <31" £13116 Vittai Shettigar a 1021'}? Gaming from Kzunbifi ti) Mangaiarfi ciashed agaixlsi, tha apgseflant as 3. result :::,h<:: fa}? ,§£é;sx¥z1 and sustain:=::<i injuriess. 813$ filed .3 claim befmrfi the Eviastur Accidantg Claims 'I'I*ib1.ma1, K Karxnada, Mangaiore ('Fr1'mma1} sacking .":;:0mpe:1satie:1 of 123.5 iakhs. The Tfibzznai awardaii hfii' Rs.2,26,08€:«/-. Aggfievz:-2d by the quanmm ef campcnsation aWa:r::ie£i by the Triburzal, 1'1$é£ai§.'?:t:<§I::§;--*:A up in apmal making Enhancemezzt, _

2. As fiaam is :30 dis}:-'1:;§{;a_'.. in}iA11€§' sustained by the: appeflant:_i%i:'.§._n2Qt.a1;':"%:;§riA aff:Ci(i€I1f;, anci {aha Iiabiiity of {P36 the 0111}? point;

reznains far n3;§<~.g:§;nsi:d'€:i"'z£5_§3£;§' Q16 conapansatinn awarded or it fin' e:3hanc;<::né11i';'~ 1;; ;,._ ._

3. Af't;:,r4'i1ca'ri32Vg7"'t:h€: Csatmsfii fer 3:16: p23.I'fii~3S and per;;'$i1';g the the Tfiinmai, E am af tbs View that awaréiad by the Tfimixial is Yi(}'{.j?_1SE and ";::;:i:.:jf_:fir 012 the iawcr side': aztzd therefors ii: is <:i€sé'rm3&: '£9 mahanseii.

fhe appafiafit has sustained arzxgh igfiuries Qvar SE16 1' _;_g.f%, imfié jmfini wit}; f:"a€{:u:'¢:;§;a<:&1*ati0§1 eves? fhfi right Efig " with fracnzre arzti Gfhfif 5.1-ll}%i_i:A.:§E:$d Iniiiafi}-' fihfi was trfiatsd in E\3"i$-ha Hospitai, Ba;:{%ij;ai:::i anti f"hfiI'i;E'afiZ€f' she was eZé~> shifttszd to Atiiena Hospitai, Marzgaimre aarhgre.' an inpatiazit far fl'i€§3."fi than 50 days and Shfié_"§3%?8§$ :€3§;.S(33'13fgCC1.__ with an advizzc '£0 cQnfi:i:1u€: 1?€;E}o1%;fé tiféaifiiainf. I. T It ] contanded that she has.T'$_};»enté"'§;h"":3:m; ,.:,i§f' tawarcis mézdical Ueatmefifl cxamining {ha meiitficai biiiss }f::1*:3:+:s;:.3i":';*c'€»:'_iV:V.§:;§..:'VA f§r'14f3_'£;3%§:f§:ifg3<;f}iar:;!¥ Eggs awa3:c:1fid 3.

Sum sf   Qf tfza apptziiant

for thfi    The: Tribunai has

ax&'a£'€£é{i'Aa':i:11€.g*{gf'€ ¢:;f'"Ris3;V?,8<3{)/=- tewarihs incidefitai chafges', 'sur:_f:' :1i:g:i1?§_:$"iI';§:1»$'::1t, afiifsndani, and conveyance. <I3{)fisit:1Ering;V {ha '.natf3;_;re 01" .ir1j1_11"ies $'z::ata}ln€:€i by tbs':

apfigéilazzf, of i:1"<::a1:m&r::i amdergsnc, it is just :0 award anuther sum csf f=3s.1{§,QO{§/'~» tmarards "¢é;i;g§5:nses 3.3f}.(i Rs. };2,2£}0/-- tmxsardg irxcidentai '«':':::§«:'fja€1"1v:T-*.§i§;':=;:.7 _ RS, .f3(},OOi;1/~ awardeii {awards pain 311$} $t2ui"f§§4§3;gV, E%'s,45,(}{)i'3/~ isewards Eggs Q? €'.8Z{'fi§.}Z"ig (£1315: ta} AA iii-3;a3:;iiiiy at 253%, and E€s.2E3,€)Gf_}/~ t.<3war«.:'is 203$ Qf V3.miE:1";i3:i:3s and {iisaomfart v:Eu::~: 1:0 r_iisa§3iEi%;}€ are just and ' {::mp€3* and they draw ncfi: {:31}; far ::1'1%1§-:m{%=5;:13€:1i%fi '£311.13 €316 cexnpenaatien of Rs.2,2£E;,i,)86f »~ awarcied by '$3713 'If:'*§,:.¥::i'u.I1ai is mfiiancfiii 13}; another sum of Rs.22,2{§(}/ -+ ;:f:i"<::s.t par armmn from {ha date sf pfitififbfl {3}} £133» Eifigfisiif E3. T316 insurance (3-ompargsi ;i.i.rifjcii3§i': §.0----.d{:pQ§$§i§;. Thtfzi eompenfiatian 31119111111: wifi";-.___i£1t€f:3$tf' wiflf:i1i' 'Efg§0 jnoiiffifi fmm the date. sf receipt {sf 3 =31' '!tIi";"iS~':'._sVV1:"Tc'1%:_-'%:1*, £3. :§{3C{}I'{iiI1g}f€ in par: and the juciigrigfilzt. . }_:hfi _'Frihu:na} is 1:<1o»:ifi€c1 ti') '£316 fjxtfini S'i"9:{.é;:f% l":::r6i'*:e:i;"G1?¢"." V}-Eaf: Gfiifil" as '('0 r::a::S'L sd/-
Judge