Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(7)(a) in The Himachal Pradesh Value Added Tax Act, 2005 (a)tax collected on the purchase of goods used in the manufacture or processing or packing of goods declared tax free under section 9;