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Supreme Court - Daily Orders

The State Of Madhya Pradesh vs Surendra Patel on 6 August, 2018

Bench: Madan B. Lokur, Deepak Gupta

     ITEM NO.38                              COURT NO.2                 SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25253/2018

     (Arising out of impugned final judgment and order dated 13-12-2017
     in WA No. 535/2017 passed by the High Court Of M.P Principal Seat
     At Jabalpur)

     STATE OF MADHYA PRADESH & ORS.                                         Petitioner(s)

                                                    VERSUS

     SURENDRA PATEL & ORS.                               Respondent(s)
     (FOR I.R. and IA No.99816/2018-CONDONATION OF DELAY IN FILING and
     IA No.99819/2018-EXEMPTION FROM FILING O.T. )

     Date : 06-08-2018                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                                       HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)                 Mr. Saurabh Mishra, Adv.
                                       Mr. Arjun Garg, AOR

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                 O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending application is disposed of.

(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.08.07 11:57:18 IST Reason: