Supreme Court - Daily Orders
The State Of Madhya Pradesh vs Surendra Patel on 6 August, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.38 COURT NO.2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25253/2018
(Arising out of impugned final judgment and order dated 13-12-2017
in WA No. 535/2017 passed by the High Court Of M.P Principal Seat
At Jabalpur)
STATE OF MADHYA PRADESH & ORS. Petitioner(s)
VERSUS
SURENDRA PATEL & ORS. Respondent(s)
(FOR I.R. and IA No.99816/2018-CONDONATION OF DELAY IN FILING and
IA No.99819/2018-EXEMPTION FROM FILING O.T. )
Date : 06-08-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Saurabh Mishra, Adv.
Mr. Arjun Garg, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application is disposed of.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2018.08.07 11:57:18 IST Reason: