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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(7) in The Insurance Rules, 1939

(7)Decision by circulation .-Any matter for consideration of the Committee may at the discretion of the Chairman be decided by circulation among the members as an alternative to convening a meeting for the purpose:Provided that the decision arrived at shall not be valid unless at least three members express an opinion on that matter.