Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(o) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000 (o)'polling agent' means a person appointed as a polling agent by a candidate at a polling station on the day of poll under these rules;
