Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(2) in The Punjab Home Guards Act, 1947 (2)An offence under this Act shall be cognizable] [Substituted for the words 'fine which may extend to fifty rupees' and sub-section (2) added thereafter by Punjab Act 42 of 1960.].
