Patna High Court - Orders
The State Of Bihar & Ors vs Roshan Kumar on 4 November, 2010
Bench: Chief Justice, Jyoti Saran
IN THE HIGH COURT OF JUDICATURE AT PATNA
LETTERS PATENT APPEAL No.1770 of 2010
In
CWJC No. 11791 of 2009
With
I.A. No. 9525 of 2010
In
LETTERS PATENT APPEAL No.1770 of 2010
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The State of Bihar & Ors. - Appellant (s)
Versus
Roshan Kumar - Respondent
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Appearance :
For the Appellant: Mr. P.K. Singh, AC to GA-1
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE JYOTI SARAN
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
02. 04.11.2010Issue notice to the respondent for hearing and final disposal of the Letters Patent Appeal as well as the Limitation petition, to be made returnable on 3rd December 2010.
Notice will be served through court process. Requisites will be filed within one week from today.
(R.M. Doshit, CJ.)
S.Sb/- (Jyoti Saran, J.)