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Patna High Court - Orders

The State Of Bihar & Ors vs Roshan Kumar on 4 November, 2010

Bench: Chief Justice, Jyoti Saran

                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                              LETTERS PATENT APPEAL No.1770 of 2010
                                            In
                                    CWJC No. 11791 of 2009
                                           With
                                      I.A. No. 9525 of 2010
                                             In
                             LETTERS PATENT APPEAL No.1770 of 2010

                       =============================================

                            The State of Bihar & Ors.        - Appellant (s)
                                                Versus
                                Roshan Kumar                 - Respondent

                       =============================================
                        Appearance :
                               For the Appellant: Mr. P.K. Singh, AC to GA-1

                       ============================================
                       CORAM: HONOURABLE THE CHIEF JUSTICE
                                 and
                               HONOURABLE MR. JUSTICE JYOTI SARAN
                       ORAL ORDER
                      (Per: HONOURABLE THE CHIEF JUSTICE)


02.      04.11.2010

Issue notice to the respondent for hearing and final disposal of the Letters Patent Appeal as well as the Limitation petition, to be made returnable on 3rd December 2010.

Notice will be served through court process. Requisites will be filed within one week from today.




                                                      (R.M. Doshit, CJ.)


S.Sb/-                                                (Jyoti Saran, J.)