Section 6 in The West Bengal Government Premises (Regulation of Occupancy) Act, 1984
6. State Government employees on deputation to a Government Undertaking.
- Any person in the employment of the State Government shall, on deputation to a Government Undertaking, be deemed to remain in the employment of the State Government and any post held by such person in that Undertaking shall be deemed to be a post under the State Government.
