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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(2) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(2)The officer receiving such original application shall make a signed and dated endorsement thereon, stating the name of the person presenting the application and in case, the original application is received at a place other than his headquarters, the name of such place.