Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(21) in Rajasthan Public Parks Rules, 1959 (21)deliver, utter or read any public lecture, prayer, sermon or address of any kind or description what so ever, except with the permission of the Superintendent,
