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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(1)(p) in Bihar Electricity Regulatory Commission (Terms and Conditions for Solar Energy Sources) Regulations, 2010

(p)'Solar Rooftop and other Small Solar Power' means the solar rooftop or other small solar photovoltaic power projects that uses photovoltaic technology for generation of electricity which are mounted on rooftop of the buildings or ground mounted installation satisfying eligibility criteria as may be specified by MNRE from time to time.