Madhya Pradesh High Court
Anku@Ankit Dangi vs The State Of Madhya Pradesh on 21 February, 2024
Author: Sunita Yadav
Bench: Sunita Yadav
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 15411 of 2023 (ANKU@ANKIT DANGI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 21-02-2024 Shri Shyam Kishore Mishra - Advocate for the applicant.
Shri Rohit Shrivastava - Panel Lawyer for the State.
As prayed by counsel for the applicant, list the case on 23.02.2024. Counsel for the applicant submitted that default as indicated by Registry has already been cured by him.
(SUNITA YADAV) JUDGE vpn Signature Not Verified Signed by: VIPIN KUMAR AGRAHARI Signing time: 22-02-2024 10:57:04 AM