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Supreme Court - Daily Orders

M/S Pramukh Tiles Pvt Ltd vs Uoi on 27 November, 2014

Bench: J. Chelameswar, S.A. Bobde

                                           1

     ITEM NO.1(PH)                  COURT NO.6                    SECTION IX

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)         No(s).    11780/2014

     (Arising out of impugned final judgment and order dated 24/04/2014
     in SCA No. 17503/2013 passed by the High Court Of Gujarat At
     Ahmedabad)

     M/S PRAMUKH TILES PVT LTD & ORS                       Petitioner(s)

                                          VERSUS

     UOI & ANR                                             Respondent(s)

     (interim relief and office report)

     WITH
     W.P.(C) No. 901/2014
     (With appln.(s) for interim relief and Office Report)

     W.P.(C) No. 902/2014
     (With appln.(s) for interim relief and Office Report)

     W.P.(C) No. 903/2014
     (With appln.(s) for ex-parte stay and Office Report)

     W.P.(C) No. 904/2014
     (With appln.(s) for ex-parte stay and Office Report)

     W.P.(C) No. 905/2014
     (With appln.(s) for ex-parte stay and appln.(s) for exemption from
     filing O.T. and Office Report)

     W.P.(C) No. 907/2014
     (With appln.(s) for interim relief and Office Report)

     W.P.(C) No. 925/2014
     (With appln.(s) for interim relief and Office Report)

     W.P.(C) No. 926/2014
     (With appln.(s) for interim relief and Office Report)

     W.P.(C) No. 936/2014
     (With appln.(s) for exemption from filing O.T. and appln.(s) for
Signature Not Verified


     stay and Office Report)
Digitally signed by
Om Parkash Sharma
Date: 2014.12.01
16:36:50 IST
Reason:


     W.P.(C) No. 937/2014
     (With appln.(s) for stay and Office Report)

     W.P.(C) No. 938/2014
                                 2

(With appln.(s) for ex-parte stay and Office Report)

W.P.(C) No. 939/2014
(With appln.(s) for ex-parte stay and Office Report)

W.P.(C) No. 940/2014
(With appln.(s) for ex-parte stay and Office Report)

W.P.(C) No. 945/2014
(With appln.(s) for interim relief)

W.P.(C) No. 946/2014
(With appln.(s) for interim relief and Office Report)

W.P.(C) No. 947/2014
(With appln.(s) for interim relief and Office Report)

W.P.(C) No. 948/2014
(With appln.(s) for interim relief and Office Report)

SLP(C) No. 2230/2014
(With Interim Relief and Office Report)

SLP(C) No. 12008/2014
(With Interim Relief and Office Report)

SLP(C) No. 12153/2014
(With Interim Relief and Office Report)

SLP(C) No. 12233/2014
(With Interim Relief and Office Report)

SLP(C) No. 12266/2014
(With Interim Relief and Office Report)

SLP(C) No. 12368/2014
(With Interim Relief and Office Report)

SLP(C) No. 12408/2014
(With Interim Relief and Office Report)

SLP(C) No. 12445/2014
(With Interim Relief and Office Report)

SLP(C) No. 12461/2014
(With Interim Relief and Office Report)

SLP(C) No. 12509/2014
(With Interim Relief and Office Report)


SLP(C) No. 12584/2014
(With Interim Relief and Office Report)
                                 3


SLP(C) No. 12585/2014
(With Interim Relief and Office Report)

SLP(C) No. 12586/2014
(With Interim Relief and Office Report)

SLP(C) No. 12588/2014
(With Interim Relief and Office Report)

SLP(C) No. 12589/2014
(With Interim Relief and Office Report)

SLP(C) No. 12590/2014
(With Interim Relief and Office Report)

SLP(C) No. 12592/2014
(With Interim Relief and Office Report)

SLP(C) No. 12593/2014
(With Interim Relief and Office Report)

SLP(C) No. 12594/2014
(With Interim Relief and Office Report)

SLP(C) No. 12596/2014
(With Interim Relief and Office Report)

SLP(C) No. 13706-13707/2014
(With Interim Relief and Office Report)

SLP(C) No. 14100/2014
(With Interim Relief and Office Report)

SLP(C) No. 14259/2014
(With appln.(s) for substitution and Interim Relief and Office
Report)

SLP(C) No. 14343/2014
(With Interim Relief and Office Report)

SLP(C) No. 14345-14346/2014
(With Interim Relief and Office Report)

SLP(C) No. 14358/2014
(With appln.(s) for bring on record subsequent event and Interim
Relief and Office Report)

SLP(C) No. 14407/2014
(With appln.(s) for interim relief)

SLP(C) No. 14518/2014
(With Interim Relief and Office Report)
                                 4


SLP(C) No. 14565/2014
(With Interim Relief and Office Report)

SLP(C) No. 15076/2014
(With Interim Relief and Office Report)

SLP(C) No. 15105/2014
(With Interim Relief and Office Report)

SLP(C) No. 15756/2014
(With Interim Relief and Office Report)

SLP(C) No. 15818/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

SLP(C) No. 15835-15836/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

SLP(C) No. 15837-15838/2014
(With appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

SLP(C) No. 15841-15842/2014
(With Interim Relief and Office Report)

SLP(C) No. 15963/2014
(With Interim Relief and Office Report)

SLP(C) No. 15964/2014
(With Interim Relief and Office Report)

SLP(C) No. 16163/2014
(With Interim Relief and Office Report)

SLP(C) No. 16164/2014
(With Interim Relief and Office Report)

SLP(C) No. 16165/2014
(With Interim Relief and Office Report)

SLP(C) No. 18478/2014
(With Interim Relief and Office Report)

SLP(C) No. 18756/2014
(With appln.(s) for permission to file lengthy list of dates and
Interim Relief and Office Report)

SLP(C) No. 18949/2014
(With Interim Relief and Office Report)
                                  5

SLP(C) No. 21232/2014
(With Interim Relief and Office Report)

SLP(C) No. 22198/2014
(With appln.(s) for stay and Interim Relief and Office Report)

SLP(C) No. 24451-24452/2014
(With Interim Relief and Office Report)

SLP(C) No. 25752/2014
(With Office Report)

SLP(C) No. 28796/2014
(With appln.(s) for Interim Relief and Office Report)

SLP(C) No. 29722-29723/2014
(With Office Report)

SLP(C) No. 29792/2014
(With appln.(s) for permission to place addl. documents on record
and appln.(s) for exemption from filing c/c of the impugned
judgment and Interim Relief and Office Report)

SLP(C) No. 30196/2014
(With Office Report)

SLP(C) No. 25444/2014
(With Office Report)

SLP(C) No. 25445/2014
(With Office Report)

SLP(C) No. 32028-32029/2014
(With Office Report)

Date : 27/11/2014 These petitions were called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE J. CHELAMESWAR
          HON'BLE MR. JUSTICE S.A. BOBDE

For Petitioner(s)
SLP(C)11780/2014    Mr. Nikhil Goel, Adv.
                    Ms.Naveen Goel,Adv.
                    Mr. Marsook Bafaki,Adv.
                    Mr. Amit Kotak,Adv.
                    Mr. Manish Kaushik,Adv.


WP(C)904/14         Mr. Soli J. Sorabjee, Sr. Adv.
WP(C)903/14
SLP(C) 12266/14     Mr. Vishwas K. Shah, Adv.
                                      6

WP(C)905/2014          Mr. Abhishek Singh,Adv.
                       Ms. Priyanka Rai, Adv.

WP(C)904,905,936 &     Mr. Masoom K. Shah, Adv.
940/2014               Mr. Chirag Shroff,Adv.

SLP(C)21232/2014       Mr. Mitul Shelat,Adv.
                       Mr. Chirag Shroff,Adv.

                       Mr.   P.B. Majmudar, Sr. Adv.(NP)
                       Mr.   Sharvil P. Majmudar, Adv.(NP)
                       Mr.   Nikhil Goel,Adv.
                       Mr.   Amit Kotak, Adv.
                       Mr.   Shakti Jadeja, Adv.
                       Mr.   Marsook Bafaki, Adv.

SLP(C)21232/14         Mr. Mithul Shelat,Adv.
                       Mr. Chirag M. Shroff,Adv.

SLP(C)13706-07/14      Mr.   Amit Sibal, Sr. Adv.(NP)
SLP(C)2230/14          Mr.   Rahul Pratap,Adv.
SLP(C)1435-46/14       Mr.   Vaibhav Tyagi, Adv.
                       Mr.   Apoorve Karol, Adv.
                       Mr.   Abhirup Dasgupta, Adv.

SLP(C)24451-52/14      Mr. Sabarish Subramanian, Adv.
                       Mr. C.B. Gururaj, Adv.
                 for   M/s. Legion Of Lawyers,Adv.

SLP(C)14259/2014       Mr. Basava Prabhu S. Patil,Sr.Adv.(NP)
                       Mr. S. Gowthaman,Adv.
                       Mr. Chinmay Deshpande, Adv.

SLP(C)14565/14         Mr. Venkatesh Mohanty, Adv.
                       Mr. S. Gowthaman, Adv.

SLP(C)15076/14         Mr. Neeraj Kumar Gupta,Adv.
SLP(C)15105/14         Mr. Anil Kumar,Adv.
SLP(C)30196/14

                       Mr. Arjun Mahajan,Adv.
                       Mrs. Manik Karanjawala,Adv.
                 for   M/s. Karanjawala & Co.,Adv.

SLP(C)22198/14 Mr. A.T.M. Rangaramanujam,Sr.Adv.
                    Mr. Hitesh Kumar Sharma,Adv.
                    Mr. M.A. Chinnasamy,Adv.
                    Mr. V. Senthil Kumar, Adv.
                    Mr. T. Narasimhan, Adv.
                    Mr. V.N. Subramaniam, Adv.

                       Mr. Aniruddha P. Mayee,Adv.
                                   7

                    Mr. Nitin Lonkar,Adv.
                    Mr. Selvin Raja,Adv.
                    Mr. Chandan Tiwari,Adv.


SLP(C)28796/14      Mr. Charudatta Mahindrakar, Adv.
                    Mr. A. Selvin Raja, Adv.
                    Mr. A.P. Mayee, Adv.

                    Mr. Anup Jain,Adv.

SLP(C)18756/14      Ms. Suruchi Aggarwal, Adv.
                    Mr. Shashank Menon, Adv.

For Respondent(s)

SLP(C)12368,12445   Mr.   Sidharth Luthra, Sr. Adv.
12509,12581,12588   Mr.   Anil Kumar Sangal,Adv.
14100,14358,15964   Mr.   Siddharth Sangal, Adv.
22198,2445-52/14    Mr.   D.P. Mohanty,Adv.
WP(C)904, 945,
946/14(SBI)

UOI                 Mr.   Tushar Mehta,ASG(NP)
                    Mr.   B.B. Sawhney,Sr.Adv.
                    Mr.   Ritesh Kumar,Adv.
                    Mr.   D.L. Chidananda, Adv.
                    Ms.   Gargi Khanna, Adv.
                    Ms.   Sadhana Sandhu,Adv.
                    Ms.   Sushma Suri,Adv.

SLP(C)13706-07,     Mr.   Jaideep Gupta, Sr. Adv.
14259,14100,        Mr.   Kuldeep S. Parihar,Adv.
14345-46,14358,     Mr.   H.S. Parihar, Adv.
14407,14565,15076   Mr.   Surjodipta Seth, Adv.
15105,15835-38,
15841-42,12153,
12008/14(RBI)


SLP(C)29722-33/14   Mr. Karan Khanna, Adv.
(Indian Overseas    Mr. Firasat Ali, Adv.
Bank)               Mr. Ram Swarup Sharma, Adv.

SLP(C)13706-07      Mr.   V. Giri, Sr. Adv.
2230/14             Mr.   R. Anand Padmanabhan, Adv.
(Canara Bank)       Mr.   Romil Pathak,Adv.
                    Mr.   Shashi Bhushan Kumar,Adv.
                    Ms.   Amritha Sarayoo,Adv.
                                    8

SLP(C)14345-46/2014 Mr. Vivek K. Tankha, Sr. Adv.
(UCO Bank)          Ms. Pooja Singh, Adv.
                    Ms. Arti Singh, Adv.
                    Mr. Rishabh Sancheti,Adv.
                    Mr. D. Kumanan,Adv.


SLP(C)11780,12153,   Mr. M. T. George,Adv.
14565,15818/14       Ms. Kavitha K.T., Adv.

SLP(C)12594,12590    Ms. Praveena Gautam,Adv.
WP(C)903/14          Mr. Deepak Tyagi, Adv.
(Bank of Baroda)     Ms. Pusshp Gupta, Adv.

SLP(C)25752/14       Mr. Vipin Kumar Jai,Adv.
                     Mr. Vipul Jai, Adv.

                     Mr. Badri Prasad Singh,Adv.

Union Bank of India Mr. O. P. Gaggar,Adv.
                    Mr. Aditya Gaggar, Adv.

                     Ms. Madhumita Bhattacharjee, Adv.
                     Mr. Firasat Ali, Adv.

SLP(C)12593,12592,   Mr.   P.S. Sudheer, Adv.
12589,12596,12585,   Mr.   Rishi Maheshwari, Adv.
26847,26844,         Ms.   Anne Mathew, Adv.
26851/14             Mr.   Raj Kumar Kaushik, Adv.
                     Mr.   Amit Bajaj, Adv.

SLP(C)12266,14259/14Mr. Sanjay Bhatt, Adv.
SLP(C)939/14        Mr. Dushyant Kumar, Adv.
                    Mr. Rabin Majumdar, Adv.

SLP(C)14259/14       Mr. Venkita Subramoniam T.R., Adv.
                     Ms. Mumtaj Bhalla,Adv.
                     Mr. B. Kumaran Zaidi,Adv.


SLP(C)14407/14       Mr. Pankaj Jain, Adv.
                     Mr. Ashok Jain, Adv.
                     Mr. Bijoy Kumar Jain, Adv.

SLP(C)15963/14,      Mr. Arun Aggarwal, Adv.
31624/13             Ms. Shalu Lal, Adv.
                     Mr. Anil Rai, Adv.

SLP(C)14565/14       Mr. Ram Lal Roy, Adv.
                     Mr. R.N. Keshwani, Adv.
                                           9

SLP(C)15835-36,          Mr.   Sanjay Kapur, Adv.
15837-838,               Mr.   Anmol Chandan, Adv.
15841-42/14              Ms.   Priyanka Das, Adv.
WP(C) 901,938,           Ms.   Daisy Hannah, Adv.
939/14

SLP(C) 18756/14          Ms. Suruchii Aggarwal,Adv.
                         Mr. Sudhakar Pandey,Adv.

For Intervenor           Mr.   Lalit Bhasin, Adv.
(IBA)                    Ms.   Nina Gupta, Adv.
SLP(C)11780/14           Mr.   Mudit Sharma, Adv.
                         Mr.   Sachin Sharma,Adv.

SLP(C)12008/2014         Mr. Jos Chiramel,Adv.
12233/14                 Mr. Sanjeev Kumar,Adv.
(Dena Bank)              Ms. Sharmila Upadhyay, Adv.

                         Ms. Mumtaz Bhalla, Adv.
                         Mr. Basit Kamran Zaidi, Adv.
                         Mr. Subramonium Prasad, Adv.

SLP(C)14518/14           Mr. Nikhil Singhvi, Adv.
                         Mr. Abhishek Gupta, Adv.

WP(C)907/14              Ms. Mayuri Raghuvanshi, Adv.
(IOB)                    Mr. E. Sreyas, Adv.

WP(C) 901/14             Ms. Madhumitta Bhatacharya,Adv.
SLP(C) 12461,            Mr. Brajesh Pandey,Adv.
12584/14

SLP(C)32028-29/14        Mr. P.R. Kovilan Poonguntran, Adv.
                         Ms. B. Khushbansi, Adv.

SLP(C)21232/14           Mr. Sanjeev Sagar, Adv.
Standard Chartered       Mr. Chandra Bhushan Prasad,Adv.
Bank

            UPON hearing the counsel the Court made the following
                                O R D E R

Mr. Nikhil Goel, learned counsel for the petitioner in SLP(C)No.11780/2014 seeks leave to withdraw the special leave petition.

The SLP(C)No.11780/2014 is accordingly dismissed as withdrawn.

Mr. Anil Kumar Sangal, learned counsel appearing for respondent-SBI resumed his arguments at 10.30 a.m. and concluded at 10 11.15 a.m. Thereafter, Mr. V. Giri, learned senior counsel appearing on behalf of respondent-Canara Bank started his submission and concluded at 12.15 p.m. Thereafter Mr. Vivek Tankha, learned senior counsel appearing on behalf of the respondent-UCO Bank started his submission and concluded at 2.35p.m. Thereafter, Mr. Karan Khanna, and Ms. Mayuri Raghuvanshi, learned counsel for the Indian Overseas Bank made their submissions for a short while. Thereafter, Mr. M.T. George, learned counsel for the respondent-Punjab National Bank started his submission at 2.50 p.m. and concluded at 3.30 p.m. Thereafter, Mr. Sanjay Bhati, learned counsel appearing for Respondent No.3-Central Bank of India in SLP(C)No.14259/2014 argued regarding the substitution application. Thereafter Ms. Praveena Gautam, learned counsel for respondent in WP(C)No.903/2014 and Mr. Sanchit Sharma, learned counsel for Indian Bank Association argued for a short while.

Lastly, Mr. Nikhil Goel, learned counsel for the petitioner started his submission at 3.35 p.m. in rejoinder and was on his legs till the Court rose for the day.

The matters remained part-heard.

List the matters on Tuesday the 2nd December, 2014 as first part heard.



(O.P. SHARMA)             (DEEPAK MANSUKHANI)                         (INDU BALA KAPUR)
 COURT MASTER                COURT MASTER                                  COURT MASTER