Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Kerala - Subsection

Section 20(2) in Kerala Police Act, 2011

(2)The compilation of such orders and guidelines issued by the State Police Chief, and of any orders and directions issued by the Government in respect of the same shall be known as the Police Manual.