Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(v) in The Indian Forest Service (Initial Recruitment) Regulations, 1966

(v)the Secretary to the Government of Punjab dealing with Forests or the Chief Conservator of Forests, Punjab;