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[Cites 0, Cited by 0] [Section 30AA(2)] [Section 30AA] [Entire Act]

Union of India - Subsection

Section 30AA(2)(i) in The Drugs and Cosmetics Rules, 1945

(i)a Homeopathic medicine which is not specified in the Homeopathic Pharmacopoeia of India or the United States of America or the United Kingdom or the German Homeopathic Pharmacopoeia; or