Section 3(a) in The Karnataka Debt Relief Act, 1976

[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Karnataka - Subsection

Section 3(a) in The Karnataka Debt Relief Act, 1976

(a)‘agriculture’ includes-,

(i)horticulture;

(ii)the raising of crops, grass or garden produce:

(iii)dairy farming;

(iv)poultry farming;

(v)breeding of livestock;

(vi)grazing,