Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 38 in Kerala Agricultural University Act, 1971 38. Remuneration of officers and employees. - No officer or employees of the University shall from any source accept any remuneration save as may be provided for in the Statutes.
