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[Cites 0, Cited by 0] [Section 199] [Entire Act]

Union of India - Subsection

Section 199(1) in The Coal Mines Regulations, 2011

(1)No shot shall be fired except by means of a suitable shotfiring apparatus of a type approved by the Chief Inspector and the number of shots fired at any one time by the apparatus shall not exceed the number for which it is designed.