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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(1)(a) in Assam Public Procurement Act, 2017

(a)the subject-matter of procurement is available only from a particular prospective bidder, or a particular prospective bidder has exclusive rights in respect of the subject-matter of procurement, such that no reasonable alternative or substitute source exists, and the use of any other procurement method would, therefore, not be possible; or