Bombay High Court
K.I.P.L Vistacore Infra Projects J.V vs Municipal Corporation Of The City Of ... on 27 October, 2023
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
ARBITRATION PETITION NO. 181 OF 2023
K.i.p.l Vistacore Infra Projects J.v ....PETITIONER
V/S
Municipal Corporation Of The City Of ....RESPONDENT
Ichalkaranji Through Its Commissioner CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 27th October, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 30/11/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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