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[Cites 0, Cited by 0] [Section 121(3)] [Section 121] [Entire Act]

Union of India - Subsection

Section 121(3)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Acting Sub-Lieutenants. - On completion of [6 months'] [Substitued by S.R.O. 237, dated 24th May, 1975] service as Midshipmen, and subject to passing the Seamanship Examination and being recommended for promotion, Midshipmen shall be granted the rank of Acting Sub-Lieutenant with seniority of the date on which they are promoted.