Section 24(2)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979

(ii)the second efficiency bar unless he has knowledge of office procedure, relevant laws and rules, is found to have exercised efficient control over his office, his work and conduct are found to be satisfactory and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 24(2)(ii) in The U.P. Entertainment and Betting Tax Department Ministerial Service Rules, 1979