Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 24 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.801 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
(Diary No. 39296/2018) Contempt Petition (C) No. ___ of 2018 in
Civil Appeal No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. Respondent(s)
Date : 24-10-2018 This matter was orally MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Applicant(s) Mr. V. Shekhar, Sr. Adv. (Mentioned by)
Mr. Pankaj Sharma, Adv.
Mr. Prithviraj Singh, Adv.
Mr. Shasank Sekhar, Adv.
For Appellant(s) Mr. Nikunj Dayal, AOR
Mr. Raj Kumar Mehta, AOR
Mr. K. V. Mohan, AOR
Mr. Anup Jain, AOR
Mr. Pranav Sachdeva, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondent(s) Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Rakesh K. Sharma, AOR
Mr. Prashant Bhushan, AOR
Mr. Nikhil Nayyar, AOR
Mr. E. C. Agrawala, AOR
Ms. Hemantika Wahi, AOR
Mr. Anup Jain, AOR
Mr. Gurmeet Singh Makker, AOR
M/S. Udit Kishan And Associates, AOR
M/S. Karanjawala & Co., AOR
Mr. Sidharth Sethi, AOR
Mr. Chandra Prakash, AOR
Signature Not Verified
Mr. Pradeep Misra, AOR
Digitally signed by R
NATARAJAN
Date: 2018.10.24
Mr. Tushar Bakshi, AOR
16:14:33 IST
Reason: Mr. K. V. Mohan, AOR
Mr. Kumar Mihir, AOR
UPON being MENTIONED the Court made the following
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O R D E R
List (Diary No. 39296/2018) Contempt Petition (C) No. ____ of 2018 along with MA Nos. 2705-2706/2018 in C.A. Nos. 5399-5400/2016, which are likely to be listed on Monday, the 29 th October, 2018, if the same is in order.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER