Section 13(1) in Andhra Pradesh Provisional Transmission and Bulk Supply Licence, 1999
(1)The tariffs notified by the APSEB vide B.P.Ms. No. 62 (Operation and Commercial) dated 28-12-1998 shall continue to apply and the APTRANSCO shall be entitled to recover charges as per the above notification till further orders as provided in paragraph 13 (2)
