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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(1)(b) in Jharkhand Government Servants (Classification, Control & Appeal) Rules, 2016

(b)Any other compensatory allowance to which a Government Servant may be entitled from time to time on basis of pay, which he received on the date of suspension.