Supreme Court - Daily Orders
The Chairman, Teachers Recruitment ... vs B. Jaiwanth on 5 October, 2021
Bench: K.M. Joseph, S. Ravindra Bhat
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 1012 OF 2021
IN
SPECIAL LEAVE PETITION (CIVIL) NO. 12927 OF 2021
THE CHAIRMAN, TEACHERS RECRUITMENT BOARD PETITIONER(S)
VERSUS
B. JAIWANTH & ORS. RESPONDENT(S)
O R D E R
Application for oral hearing is rejected.
We do not find that any ground to review our order has been made out. The Review Petition is dismissed.
…………………………………………J. [K.M. JOSEPH] …………………………………………J. [S. RAVINDRA BHAT] New Delhi 5th October, 2021 Signature Not Verified Digitally signed by Charanjeet kaur Date: 2021.10.06 16:27:01 IST Reason: ITEM NO.1002 SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) No. 1012/2021 in SLP(C) No. 12927/2021 (Arising out of impugned final judgment and order dated 27-08-2021 in SLP(C) No. No. 12927/2021 passed by the Supreme Court Of India) THE CHAIRMAN, TEACHERS RECRUITMENT BOARD Petitioner(s) VERSUS B. JAIWANTH & ORS. Respondent(s) (FOR ADMISSION and IA No.111023/2021-ORAL HEARING) Date : 05-10-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MR. JUSTICE S. RAVINDRA BHAT By Circulation UPON perusing papers the Court made the following O R D E R Application for oral hearing is rejected.
The Review Petition is dismissed in terms of the signed order.
(JAGDISH KUMAR) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)