Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] State of Maharashtra - Subsection Section 186(3) in Maharashtra Housing and Area Development Act, 1976 (3)All Bye-laws made under this section shall be published in the Official Gazette by the Authority.
