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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(c) in The Himachal Pradesh Forest Produce (Regulation of Trade) Act, 1982

(c)"division" means a territorial Forest Division as for the time being constituted or may be delimited from time to time, by special or general order of the State Government;