Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 185] [Entire Act] Madras Presidency - Subsection Section 185(2) in Madras Estates Land Act, 1908 (2)in the case of an estate within the meaning [of sub-clause (a), (b), (c) or (e)] of clause (2) of section 3], to the question whether the land was before the first day of July 1898, specifically let as private land, and
