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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(2) in The Orissa Industries Service Rules, 1985

(2)The Director shall maintain gradation lists of qualified/ eligible candidates indicating their educational qualification, technical qualification, date of birth, date of appointment to respective grades, date of joining, service experience etc. for consideration for promotion to [Group-B] [Substituted vide O.G. No. 41, Part III A Dated 8.10.2004.].