Karnataka High Court
Sri Chinnappaiah @ Chinnappa vs Smt. Jayamma W/O Late K P Narayanappa on 25 February, 2013
Author: B.S.Patil
Bench: B.S.Patil
RSA 1614/2011
1
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 25TH DAY OF FEBRUARY, 2013
BEFORE
THE HON'BLE MR.JUSTICE B.S.PATIL
R.S.A.No.1614/2011
BETWEEN
1. SRI CHINNAPPAIAH
@ CHINNAPPA
S/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 59 YEARS
R/O KONAPALLI VILLAGE,
AMBAJIDURGA HOBLI
CHINTAMANI TALUK 563 125
2. SRI NARAYANAPPA
S/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 53 YEAS
R/O SEEMANAHALLI VILLAGE,
SIDLAGATTA TALUK 562 105
3. SRI KRISHNAPPA
S/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 51 YEARS
HEAD CONSTABLE,
RPF KORAMANGALA
BANGALORE 560 034
4. SRI C M NAGARAJU
S/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 46 YEARS
R/O BASAVESWARANAGAR,
BANGALORE 560079
5. SMT LAKSHMAMMA
D/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 55 YEARS
R/O GUNTALAGURKI VILLAGE,
CHIKKABALLAPUR TALUK 562 101
RSA 1614/2011
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6. SMT SHARADAMMA
D/O LATE MUNIVENKATARAYAPPA
AGED ABOUT 49 YEARS
R/O CHIKKABALLAPUR TOWN. ... APPELLANT
(By S & S ASSOCIATES - ABSENT)
AND
1. SMT. JAYAMMA
W/O LATE K P NARAYANAPPA
AGED ABOUT 66 YEARS
R/O KONAPPALLI VILLAGE
AMBAJIDURGA HOBLI
CHINTAMANI TALUK
2. SRI SREENIVASA @ SEENAPPA
S/O LATE K P NARAYANAPPA
AGED ABOUT 44 YEARS
R/O KONAPPALI VILLAGE,
AMBJIDURGA HOBLI
CHINTAMANI TALUK
3. SMT VANAJAMMA W/O R K NARAYANAPPA
AGED ABOUT 41 YEARS
R/O KONAPPALI VILLAGE,
AMBJIDURGA HOBLI
CHINTAMANI TALUK
4. SMT PADMAMMA DIED ON 05.05.2005
W/O KRISHNAPPA DIEAD ON 17.06.2002
SINCE DEAD BY LRS
(A) SRI K YESHVANTH
S/O LATE KRISHNAPPA, AGED ABOUT 23 YEARS
(B) KUM. K. MALASHREE
AGED ABOUT 20 YEARS,
(C) SRI.K. MURTHY
AGED ABOUT 17 YEARS,
S/O LATE KRISHNAPPA,
4(A) TO (C) R/A KOPPAHALLI VILLAGE,
DIBBUR POST, CHIKABALLAPUR TALUK
RSA 1614/2011
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5. SRI LAKSHMIDEVAMMA
AGED ABOUT 34 YEARS,
W/O NARASIMHAPPA
R/O KONAPALLI VILLAGE,
AMBAJIDURGA HOBLI,
CHINTAMANI TALUK. ... RESPONDENTS
(By Sri./Smt : S SUSHEELA FOR R1-R3)
THIS RSA IS FILED UNDER SEC.100 OF CPC., AGAINST THE
JUDGMENT AND DECREE DATED 25.05.2011 PASSED IN R.A.NO.31/2009
ON THE FILE OF THE SENIOR CIVIL JUDGE & J.M.F.C.,CHINTAMANI,
ALLOWING THE APPEAL AND SETTING ASIDE THE JUDGMENT AND
DECREE DATED: 13.03.2009 PASSED IN O.S.NO.102/2005 ON THE FILE
OF THE ADDL. CIVIL JUDGE (JR.DN.)AND JMFC,CHINTAMANI.
THIS APPEAL COMING ON FOR FINAL HEARING, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Though this matter is called out twice, there is no representation for the appellants. Hence, the appeal is dismissed for non-prosecution.
Sd/-
JUDGE KK