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[Cites 0, Cited by 0] [Section 25C] [Entire Act]

State of Rajasthan - Subsection

Section 25C(2) in The Rajasthan Police Service Rules, 1954

(2)No female candidate who is married to a person having already a wife living shall be eligible for appointment to the Service unless Government after being satisfied that there are special grounds for doing so, exempt any female candidate from the operation of this rule.