Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

The Pr. Commissioner Of Income Tax-1 vs Capstone Securities Analyasis Pvt. Ltd on 19 August, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          INCOME TAX APPEAL(IT) NO. 899 OF 2018

 The Pr. Commissioner Of Income Tax-1,                 ....APPELLANTS
            V/S
 Capstone Securities Analyasis Pvt. Ltd.               ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 19th August, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/10/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 19/08/2022 ::: Downloaded on - 20/08/2022 14:22:54 :::