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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2) in The Schedule Castes And the Scheduled Tribes (Prevention Of Atrocities) Rules, 1995

(2)A copy of the information as so recorded under sub-rule (1) above shall be given forthwith, free of cost, to the informant.