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Union of India - Section

Section 2 in Asiatic Society Act, 1984

2. Declaration of Asiatic Society as an institution of national importance.-

Whereas the late William Jones founded on the 15th day of January, 1784, an institution in Calcutta which is now known as the Asiatic Society and the objects of which are such as to make the institution one of national importance, it is hereby declared that the said Asiatic Society is an institution of national importance.