Supreme Court - Daily Orders
State Of Gujarat vs Essar Steel Ltd on 22 October, 2019
Bench: Arun Mishra, M.R. Shah, S. Ravindra Bhat
ITEM NO.15 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).26677-26681/2016
(Arising out of impugned final judgment and order dated 06-05-2016
in ITA No. 136/2016 06-05-2016 in ITA No. 137/2016 06-05-2016 in
ITA No. 138/2016 06-05-2016 in ITA No. 139/2016 06-05-2016 in ITA
No. 140/2016 passed by the High Court of Gujarat at Ahmedabad)
STATE OF GUJARAT Petitioner(s)
VERSUS
ESSAR STEEL LTD Respondent(s)
Date : 22-10-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Maninder Singh,Sr.Adv.
Mr. Aniruddha P. Mayee, AOR
Ms. Aastha Mehta,Adv.
Ms. Vishakha,Adv.
For Respondent(s) Mr. Ashim Sood,Adv.
Ms. Payal Chandra,Adv.
Mr. Aniruddha Deshmukh, AOR
UPON hearing the counsel the Court made the following
O R D E R
An additional affidavit has been filed pointing out that the proceedings against the respondent/Company is issued under The Insolvency and Bankruptcy Code.
Mr. Maninder Singh, leaned senior counsel for the petitioner has prayed for time to obtain instructions in this regard.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2019.10.2317:58:53 IST List after four weeks.
Reason:
(NARENDRA PRASAD) (PRADEEP KUMAR)
COURT MASTER COURT MASTER