Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(c) in The Orissa Express Highway Act, 1964 (c)close the express highway or any portion thereof for such period or periods as they deem fit for effecting repairs or protective works in respect of ail or any class of traffic;
