Bombay High Court
Actis Consumer Grooming Products vs Rakesh Malhotra And Others on 30 September, 2021
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 19898 OF 2021
IN
COMMERCIAL ARBITRATION PETITION NO. 423 OF 2021
Actis Consumer Grooming Products Ltd. ... Applicant/Petitioner
vs.
Rakesh Malhotra & Others .... Respondents.
Mr. Ashish Kamat i/b. Mr. Rajendra Barot, Ms. Anusha Jacob, Ms. Trisha
Sarkar, Mr. Vedant Jalan and Mr. Mitansh Shah i/b. AZB & Partner for the
Applicant / Petitioner.
Mr. Vipul Dharmani a/w. Mr. Mohit Jaitak, Mr. Sagar Wagle and Ms.
Shraddha Karol i/b. Ms. Riddhi A. Pandit for Respondent no. 4.
Mr. Waseem Pangarkar a/w. Ms. Nadiya Sarguroh and Ms. Aakanksha L. i/b.
MZM Legal LLP for Respondent nos. 1, 2, 3 and 8.
Ms. Anuja Bhansali i/b. M/s. Rashmikant and Partners for Respondent nos. 2
and 3.
CORAM : A. K. MENON, J.
DATED : 30th SEPTEMBER, 2021.
P.C. :
1. Wrongly on board.
2. Place IAL/19689/2021 in CARBPL/306/2020 on 5 th October, 2021.
RAJESHWARI RAMESH PILLAI Digitally signed by RAJESHWARI (A. K. MENON, J.) RAMESH PILLAI Date: 2021.10.01 16:06:24 +0530 1/1 33-IAL-19898-2021-CARBP-423-2021.odt rrpillai