Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(4) in Rules Framed by Board of Revenue under section 90 (4)lekgRrkZ] fons'kh 'kjkc la'kksf/kr lq"ko rFkk ,clksY;wV vYdksgy lfgr ds vU; vuqKIr ifjljksa rd ifjogu gsrq] mBkus ds fy, vuqKIr vklodksa] chDlZ] caf/kr Hk.Mkxkj vuqKfIr/kkfj;ksa rFkk vU; vuqKfIr/kkfj;ksa dks dj ds Hkqxrku gsrq vfxze tek djus ds fy,] tks 'kjkc mBkus ds le; gh lek;ksT; gksxk vuqKk ns ldsxkA]
