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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(c) in U.P. Zila Panchayats (Conduct of Proceedings) Rules, 1962

(c)Any member may take objection to any words or expressions used by another member in his speech, provided that such objection shall be taken when the words or expressions are used;