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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Rajasthan - Subsection

Section 27(11) in The Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993

(11)Where consultation with the Government is necessary the lists prepared by the committee shall be forwarded to the Government by the appointing Authority along with the personal Files and Annual Confidential Rolls of all the persons whose names have been considered by the Committees.